LAWS(ALL)-2024-2-197

SUDDHTAM ENTERPRISES Vs. STATE OF U. P.

Decided On February 26, 2024
Suddhtam Enterprises Appellant
V/S
STATE OF U. P. Respondents

JUDGEMENT

(1.) Heard Shri Mukesh Prasad, learned Senior Advocate for the petitioner and Shri Ankur Tandon, learned Standing Counsel for the State-respondents.

(2.) The petitioner has challenged the letter/order dtd. 21/10/2023 passed by the Chief Treasury Officer, Banda as also an Advertisement No.784/Khanij-30, Banda dtd. 28/10/2023 issued by the District Magistrate, Banda.

(3.) It appears that e-tender-cum-e-auction notice no.344/Khanij-30 was published on 11/9/2023 inviting bids for short term permit, also regarding Gata No.62 and 63/1 Area 42.00 acre, Village Khapatiha Kala, Tehsil Pailani, District Banda.