BHUPENDRA KUMAR SINGH Vs. UBDIVISIONAL OFFICER, SADAR, PRATAPGARH

JUDGEMENT

(1.) Heard Shri Amar Nath Dubey, learned counsel for the petitioner, learned Standing Counsel for the State respondents and Shri Pankaj Gupta, learned counsel for the Gaon Sabha. Shri Ravi Shankar Mishra, learned counsel has put in appearance on behalf of the contesting private respondents No. 3.

(2.) In furtherance of the order dtd. 4/12/2024, Shri Shailendra Kumar Verma, Sub Divisional Magistrate, Sadar, District Prathagarh is present before the Court alongwith the original record.

(3.) The order dtd. 4/12/2024 is being reproduced hereinafter to put the matter in a perspective: