REGENT COMPUTRONICS PVT. LTD.

SURENDRA KUMAR Appellant

V/S

ADITYA KUMAR SHARMA Respondents

Referred Judgements :-

ATMA PRAKASH VS. RAGHUBIR PRASAD GOEL [REFERRED TO]
MOHD. IKRAIL AND 2 OTHERS VS. NAUSHABA A. SABRI [REFERRED TO]
H C PANDEY VS. G C PAUL [REFERRED TO]
KRISHNA RAM MAHALE DEAD VS. SHOBHA VENKAT RAO [REFERRED TO]
HARISH TANDON VS. ADDITIONAL DISTRICT MAGISTRATE ALLAHABAD U P [REFERRED TO]
ASHOK CHINTAMAN JUKER VS. KISHORE PANDURANG MANTRI [REFERRED TO]
S RAJESWARI VS. S N KULASEKARAN [REFERRED TO]

JUDGEMENT

(1.) The appeal is listed for admission under Order 41 Rule 11 C.P.C.

(2.) Heard Sri M.D. Singh Shekhar, learned Senior Counsel, assisted by Sri Vaibhav Goswami, for the appellant and Sri Bhanu Bhushan Jauhari, learned counsel for the respondent.

(3.) The instant second appeal arises out of adjudication of an application under Order 21 Rule 97 CPC filed by the appellant, that has been rejected by the Executing Court against which a regular civil appeal was filed, which has also been dismissed.

Click here to view full judgment.

SURENDRA KUMAR Vs. ADITYA KUMAR SHARMA

Referred Judgements :-

JUDGEMENT

QUick Links

Get in Touch

Email

Contact Numbers

Address