LAWS(ALL)-2024-2-151

MURARI KUMAR Vs. STATE OF U. P.

Decided On February 27, 2024
Murari Kumar Appellant
V/S
STATE OF U. P. Respondents

JUDGEMENT

(1.) <IMG>JUDGEMENT_151_LAWS(ALL)2_2024_1.jpg</IMG>

(2.) <IMG>JUDGEMENT_151_LAWS(ALL)2_2024_2.jpg</IMG>

(3.) <IMG>JUDGEMENT_151_LAWS(ALL)2_2024_3.jpg</IMG>