LAWS(ALL)-2024-4-96

MAQSOOD AHMAD Vs. KUMARI SALMA BANO

Decided On April 09, 2024
MAQSOOD AHMAD Appellant
V/S
Kumari Salma Bano Respondents

JUDGEMENT

(1.) Heard Sri Ashwani Kumar Mishra, learned counsel for petitioner and Sri Narendra Kumar Chaturvedi, learned counsel for respondents.

(2.) Present petition has been filed seeking following relief:-

(3.) Learned counsel for petitioner submitted that earlier petitioner has moved an application 97(c) dtd. 7/1/2016 in Small Cause No. 17 of 2017 for a direction to the plaintiff/respondents to produce some evidence in respect of material alteration in tenanted house.