MAYA TIWARI Vs. STATE OF U.P.

JUDGEMENT

(1.) Counter affidavit filed today by the first informant is taken on record.

(2.) Second supplementary affidavit filed today by the applicant is also taken on record.

(3.) Heard Sri Saurabh Pandey, learned counsel holding brief of Sri Suresh Chandra Pandey, learned counsel for the applicant; Sri Akhilesh Kumar Tiwari, learned counsel for the first informant as well as Sri Pankaj Saxena, learned AGA for the State and perused the material placed on record.