GYANVATI DIXIT Vs. STATE OF U.P.

JUDGEMENT

(1.) Affidavit of compliance filed by Shri Ashutosh Singh, learned counsel appearing on behalf of the respondent No.5 is taken on record.

(2.) Heard learned counsel for the petitioner, learned Standing Counsel for the State-respondents and Shri Ashutosh Singh, learned counsel appearing on behalf of the respondent No.5.

(3.) Under challenge is the order dtd. 9/11/2024, a copy of which is Annexure-1 to the petition, by which the petitioner has been placed under suspension.