(1.) No ground for impleadment is made out.
(2.) Application is rejected.
(3.) This Court entertained the matter on 22/11/2014 and granted conditional interim order which is as under :
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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