LAWS(ALL)-2024-2-90

ANJANEYA SHARMA Vs. UP PUBLIC SERVICE COMMISSION

Decided On February 28, 2024
Anjaneya Sharma Appellant
V/S
Up Public Service Commission Respondents

JUDGEMENT

(1.) Heard Shri Anoop Trivedi, learned Senior Counsel assisted by Shri Vibhu Rai, learned counsel for the petitioner and Shri Kartikeya Saran, learned counsel for the respondent-U.P. Public Service Commission, Prayagraj.

(2.) The petitioner has preferred present writ petition inter-alia with the following prayers :-

(3.) The facts in brief as contained in the writ petition is that petitioner applied for the post of Assistant Architect Planner, in pursuance of advertisement no.3 dtd. 19/11/2019 published by the respondent. The application was made on 16/12/2019. As per the advertisement (page 33) the last date for submission of online applications was 19/12/2019. A corrigendum was issued on 13/12/2023, in pursuance of which the petitioner resubmitted his form online on 16/12/2023, and hardcopy on 1/1/2024. The last date for re-submission was 2/1/2024. On 17/2/2024 a notification was published by the respondent fixing dates for interview on 27/2/24 and 28/2/24, for 30 candidates who had qualified for the interview.