REGENT COMPUTRONICS PVT. LTD.

Haibat Ram Appellant

V/S

GOVIND LAL Respondents

Referred Judgements :-

JAGAT PAL SINGH AND OTHERS VS. STATE OF HARYANA [REFERRED TO]
RATTAN LAL VS. STATE OF PUNJAB [REFERRED TO]
DEVKI ALIAS KALA VS. STATE OF HARYANA [REFERRED TO]
STATE OF MAHARASHTRA VS. NATWARLAL DAMODARDAS SONI [REFERRED TO]
VED PRAKASH VS. STATE OF HARYANA [REFERRED TO]
STATE OF MAHARASHTRA VS. JAGMOHAN SINGH KULDIP SINGH ANAND [REFERRED TO]
SITARAM PASWAN VS. STATE OF BIHAR [REFERRED TO]
MOHD. HASHIM VS. STATE OF UP [REFERRED TO]
MOHD. HASHIM VS. STATE OF UP [REFERRED TO]

JUDGEMENT

(1.) List of cases has been revised and the case is being taken up in the revised call for hearing.

(2.) Heard learned counsel for the parties.

(3.) The Coordinate Bench of this Court vide order dtd. 30/10/2023 already abated the instant appeal in respect of appellant No.1 Haibat Ram, appellant No.2, Kallo and appellant No.6 Ram Kishore as they have expired during the pendency of this appeal. Thus, this Court is proceeding only in respect of appellant No.3, Mohd. Farooq, appellant No.4, Santosh, appellant No.5, Ram Lakhan and appellant No.7 Vijay Pratap to decide this appeal.

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HAIBAT RAM Vs. GOVIND LAL

Referred Judgements :-

JUDGEMENT

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