(1.) List has been revised.
(2.) Supplementary affidavit filed by learned counsel for the applicant is taken on record.
(3.) Heard Sri Krishna Kumar Singh, learned counsel for the applicant and Sri Amit Kumar, learned A.G.A. for the State as well as perused the record.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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