SANTOSH KUMAR Vs. STATE OF U.P.

JUDGEMENT

(1.) List has been revised.

(2.) Heard Sri Namit Kumar Sharma, learned counsel for the applicant and Sri Surendra Kumar Tripathi, learned counsel for the informant as well as Sri Deepak Kumar Singh, learned A.G.A. for the State and perused the record.

(3.) Applicant seeks bail in Case Crime No.133 of 2024, under Ss. 323, 354Ka, 376 and 504 I.P.C., Police Station Mahavan, District Mathura, during the pendency of trial.