MAHESH CHANDRA SAXSENA Vs. STATE OF U.P

Referred Judgements :-

UTTAR PRADESH STATE SUGAR CORPORATION LIMITED VS. DY.DIRECTOR OF CONSOLIDATION [REFERRED TO]
VIKRAM SINGH JUNIOR HIGH SCHOOL VS. DISTRICT MAGISTRATE(FINANCE AND REVANUE) [REFERRED TO]
MOHD.KARRAR ALI AND OTHERS VS. STATE OF UTTAR PRADESH [REFERRED TO]
SHARAD KUMAR DWIVEDI VS. STATE OF UTTAR PRADESH THRU. PRIN. SECY.,REVENUE,LKO. AND OTHERS [REFERRED TO]
GUJJ LAL AND OTHERS VS. DEPUTY DIRECTOR OF CONSOLIDATION,FIROZABAD [REFERRED TO]
GADDE VENKATESWARA RAO VS. GOVERNMENT OF ANDHRA PRADESH [REFERRED TO]
SONAWATI VS. RAM [REFERRED TO]
BACHAN VS. KANKAR [REFERRED TO]
VISHWA VIJAY BHARATI VS. FAKHRUL HASSAN [REFERRED TO]
JASRAJ INDER SJNGH VS. HEMRAJ MULTANCHAND [REFERRED TO]
STATE OF BIHAR VS. BANSHI RAM MODI [REFERRED TO]
SHIVAJIRAO NILANGEKAR PATIL DR MAHESH MADHAV GOSAVI VS. MAHESH MADHAV GOSAVI:SHIVAJIRAO NILANGEKAR PATIL [REFERRED TO]
AMBICA QUARRY WORKS AMBALAL MANIBHAI PATEL VS. STATE OF GUJARAT [REFERRED TO]
WALI MOHAMMAD VS. RAM SURAT [REFERRED TO]
CHANDIGARH ADMINISTRATION VS. JAGJIT SINGH [REFERRED TO]
M P TRANSPORT WORKERS FEDERATION BHOPAL STATE OF MADHYA PRADESH VS. RAJYA PARIVAHAN KARAMCHARI MAHASANGH UJJAIN [REFERRED TO]
STATE OF UTTAR PRADESH VS. DEPUTY DIRECTOR OF CONSOLIDATION [REFERRED TO]
T N GODAVARMAN THIRUMULKPAD VS. UNION OF INDIA [REFERRED TO]
HINCH LAL TIWARI VS. KAMALA DEVI [REFERRED TO]
A V PAPAYYA SASTRY VS. GOVERNMENT OF A P [REFERRED TO]
RAM AVADH VS. RAM DAS [REFERRED TO]
DINA NATH VS. STATE OF U P [REFERRED TO]
JAGPAL SINGH VS. STATE OF PUNJAB [REFERRED TO]
AKHIL BHARTIYA UPBHOKTA CONGRESS VS. STATE OF MADHYA PRADESH [REFERRED TO]
GYANENDRA SINGH VS. ADDITIONAL COMMISSIONER AGRA DIVISION AGRA [REFERRED TO]
RAMJEET UPADHYAYA VS. DEPUTY DIRECTOR OF CONSOLIDATION [REFERRED TO]
Mohd. Ramzan Khan (D) by L.Rs. VS. D.D.C., Allahabad and others [REFERRED TO]
PRABHAGIYA VAN ADHIKARI AWADH VAN PRABHAG VS. ARUN KUMAR BHARDWAJ (DEAD [REFERRED TO]