LAWS(ALL)-2024-4-230

CHHEDI Vs. D. D. C.

Decided On April 10, 2024
CHHEDI Appellant
V/S
D. D. C. Respondents

JUDGEMENT

(1.) Heard Mr. V. Ram, Advocate holding brief of Mr. Sushil Kumar, learned counsel for the petitioner and Mr. Ashutosh Kumar Rai, learned Additional Chief Standing Counsel for the State-respondents.

(2.) No one appeared on behalf of respondent Nos. 4/1 to 4/3.

(3.) Notice upon respondent Nos. 5 to 7 has already held sufficient vide order of this Court dtd. 12/1/1982.