AJEET PANDEY Vs. DIRECTORATE OF ENFORCEMENT

JUDGEMENT

(1.) Heard Shri N. K. Seth, learned Senior Advocate assisted by Shri Ashish Chaturvedi, for the petitioner and Shri Kuldeep Srivastava, appearing for the Opposite party no.1.

(2.) This petition has been filed by the petitioner for the following main prayer:-

(3.) An application for interim relief has also been filed wherein the following prayers have been made:-