LAWS(ALL)-2024-7-26

SATISH @ CHAND Vs. STATE OF U.P.

Decided On July 03, 2024
Satish @ Chand Appellant
V/S
STATE OF U.P. Respondents

JUDGEMENT

(1.) List has been revised.

(2.) Learned A.G.A. has informed that notice to the informant has been served on 10/5/2024.

(3.) Heard Sri Manvendra Kumar, learned counsel for the applicant and Sri Pranshu Kumar, learned A.G.A. for the State and perused the record.