(1.) Heard Sri R. K. Mishra, learned counsel for the revisionist and Sri Prateek Sinha, learned counsel for the respondent.
(2.) By means of S.C.C. Revision No. 29 of 2020, revisionist has challenged the impugned judgement and decree dtd. 20/1/2020 passed by learned Additional District Judge, Court No. 20, Kanpur Nagar in S.C.C. Suit No. 70 of 2017 (Pranveer Singh Vs. Jitendra Kumar Rajpoot).
(3.) By means of S.C.C. Revision No.27 of 2020, revisionist has challenged the impugned judgement and decree dtd. 20/1/2020 passed by learned Additional District Judge, Court No. 20, Kanpur Nagar in S.C.C. Suit No. 72 of 2017 (Pranveer Singh Vs. Madhukar Pandya).