LAWS(ALL)-2024-3-151

RAVENDRA SINGH Vs. UNION OF INDIA

Decided On March 12, 2024
RAVENDRA SINGH Appellant
V/S
UNION OF INDIA Respondents

JUDGEMENT

(1.) Heard Shri Punit Kumar Gupta, learned counsel for the petitioner in Writ - A No. 68541 of 2015 and respondent no.2 in connected Writ-A No.41433 of 2015 as well as Shri A.K.Gaur, learned Senior Counsel assisted by Shri Anil Kumar, learned counsel appearing for Union of India in both writ petitions.

(2.) Writ - A No. 68541 of 2015 has been filed with the following prayer:-

(3.) Writ-A No.41433 of 2015 has been filed with the following prayer: