UNION OF INDIA Vs. PRASHANT KUMAR RAI

JUDGEMENT

(1.) Supplementary affidavit filed today is taken on record.

(2.) Heard Shri Sudhanshu Chauhan, learned counsel for the appellants- Union of India and Shri Alok Kumar Tripathi, learned counsel for the respondents.

(3.) This is a special appeal filed by Union of India and its authorities, challenging the judgment of the writ Court dtd. 29/3/2023 passed in Writ-A No.16632 of 2019.