DINESH AHUJA Vs. DISTRICT MAGISTRATE

JUDGEMENT

(1.) Mediation offered to the parties has failed. Accordingly, the matter has been proceeded

(2.) Heard Sri Nitin Sharma, learned counsel for the petitioners; Sri Vivek Saran, learned counsel for the private respondent and Ms. Kritika Singh, learned Additional Chief Standing Counsel for the State respondents.

(3.) Present writ petitions has been filed for the following relief :-