ASHOK Vs. KUSUM DEVI

JUDGEMENT

(1.) Supplementary affidavit filed today, is taken on record.

(2.) Heard Ms. Preete, learned counsel for the defendantappellant and Sri Amit Saxena, learned counsel for the sole plaintiff respondent and perused the record.

(3.) The instant second appeal is listed for admission under Order XLI, Rule 11, C.P.C.