LAWS(ALL)-2024-5-224

RAGHVENDRA MISHRA Vs. UNION OF INDIA

Decided On May 23, 2024
Raghvendra Mishra Appellant
V/S
UNION OF INDIA Respondents

JUDGEMENT

(1.) Undisputed Dates and Events -:

(2.) Relevant Provisions :-

(3.) Submission on behalf of learned counsel for the petitioner :-