GULAB DUTT DUBEY Vs. STATE OF U. P.

Referred Judgements :-

SHANKAR DAS V. UNION OF INDIA [REFERRED TO]
SHYAM NARIAN SHUKLA VS. STATE OF U.P. [REFERRED TO]
UNION OF INDIA AND ANOTHER VS. TULSIRAM PATEL [REFERRED TO]
RAJESH DWIVEDI VS. STATE OF U.P. [REFERRED TO]
MURARI LAL RATHORE VS. STATE OF U.P. [REFERRED TO]
DIVISIONAL PERSONNEL OFFICER SOUTHERN RAILWAY UNION OF INDIA VS. T R CHELLAPPAN:NARSINGH:ABDUL HAMID [REFERRED TO]
SUSHIL KUMAR SINGHAL VS. REGIONAL MANAGER [REFERRED TO]
STATE OF JHARKHAND VS. JITENDRA KUMAR SRIVASTAVA [REFERRED TO]
UDAI PRATAP SINGH @ SUKHDEO VS. STATE OF U.P. [REFERRED TO]
RATAN SINGH VS. STATE OF U.P. [REFERRED TO]
SHAMBHU NATH YADAV VS. STATE OF U.P. [REFERRED TO]
BHAGIRATHI SINGH VS. STATE OF U.P. AND OTHERS [REFERRED TO]
RAM KISHAN VS. STATE OF U.P [REFERRED TO]