RAM ZANI Vs. STATE OF U. P.

JUDGEMENT

(1.) Order on C.M. Substitution Application dtd. 5/1/2024 In compliance of the order dtd. 1/2/2024, true copy of the substitution application in respect to the petitioner No. 5 is on record.

(2.) Office is directed to allot fresh number to the instant application.

(3.) Heard learned counsel for the parties.