LAWS(ALL)-2024-5-94

RAJESHWAR SINGH Vs. STATE OF U.P.

Decided On May 13, 2024
RAJESHWAR SINGH Appellant
V/S
STATE OF U.P. Respondents

JUDGEMENT

(1.) Heard Sri Ram Lakhan Deobanshi and Sri Shailendra Kumar Singh, learned counsels for the petitioner, Sri Anil Kumar Mishra, learned counsel for private respondent no.4 and Sri R.K. Gupta, learned A.G.A. for the State.

(2.) Written submissions/arguments filed on behalf of the petitioner and the private respondent no.4, are taken on record.

(3.) This criminal miscellaneous writ petition has been filed by petitioner Rajeshwar Singh against respondent no.4 Tez Bali and three others with a prayer as below: