PREM KUMAR TRIPATHI Vs. STATE OF UTTAR PRADESH

Referred Judgements :-

LUXMI DEVI AND ANOTHER VS. STATE OF U.P. [REFERRED TO]
BRAHAMNAD TYAGI VS. STATE OF U.P. AND OTHERS [REFERRED TO]
BHAGIRATHI JENA VS. BOARD OF DIRECTORS O S F C [REFERRED TO]
P V MAHADEVAN VS. M D TAMIL NADU HOUSING BOARD [REFERRED TO]
U P STATE SUGAR CORPN LTD VS. KAMAL SWAROOP TONDON [REFERRED TO]
DEV PRAKASH TEWARI VS. U.P. COOPERATIVE INSTITUTIONAL SERVICE BOARD [REFERRED TO]