GAON SABHA Vs. B. R.

Referred Judgements :-

SANTOSH HAZARI VS. PURUSHOTTAM TIWARI [REFERRED TO]
BRIJESH KUMAR AND ANOTHER VS. SHARDABAI (DEAD) BY LRS.AND OTHERS [REFERRED TO]
CHANDRABHAN (DECEASED) THROUGH LRS.AND OTHERS VS. SARASWATI AND OTHERS [REFERRED TO]
GAYA PARSHAD DIKSHIT VS. NIRMAL CHANDER [REFERRED TO]
PARSINNI VS. SUKHI [REFERRED TO]
THAKUR KISHAN SINGH DEAD VS. ARVIND KUMAR [REFERRED TO]
MOHAN LAL VS. MIRZA ABDUL GAFFAR [REFERRED TO]
STATE OF RAJASTHAN VS. HARPHOOL SINGH DEAD [REFERRED TO]
BALKRISHAN VS. SATYAPRAKASH [REFERRED TO]
KARNATAKA BOARD OF WAKF VS. GOVT OF INDIA [REFERRED TO]
DES RAJ VS. BHAGAT RAM [REFERRED TO]
ANNAKILI VS. A VEDANAYAGAM [REFERRED TO]
L N ASWATHAMA VS. P PRAKASH [REFERRED TO]
CHATTI KONATI RAO VS. PALLE VENKATA SUBBA RAO [REFERRED TO]
UMERKHAN VS. BISMILLABI ALIAS BABULAL SHAIKH [REFERRED TO]
JANATHA DAL PARTY VS. INDIAN NATIONAL CONGRESS [REFERRED TO]
M. VENKATESH AND ORS. VS. COMMISSIONER, BANGALORE DEVELOPMENT AUTHORITY AND ORS. [REFERRED TO]
STATE OF UTTARAKHAND AND ANR. VS. MANDIR SRI LAXMAN SIDH MAHARAJ [REFERRED TO]
DHARAMPAL (DEAD) VS. PUNJAB WAKF BOARD [REFERRED TO]
RAVINDER KAUR GREWAL VS. MANJIT KAUR [REFERRED TO]
M.SIDDIQ VS. MAHANT SURESH DAS [REFERRED TO]