(1.) Heard Shri Ravi Shankar Mishra, learned counsel for the appellant.
(2.) The office has reported a delay of 22 days in filing the appeal.
(3.) The ground shown in the affidavit filed in support of the application is sufficient to condone the delay.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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