RANCHU Vs. STATE OF U.P.

JUDGEMENT

(1.) Supplementary affidavit filed by the learned counsel for applicant in Court today is taken on record.

(2.) Heard Mr. Kandarp Srivastava, the learned counsel for applicant, the learned A.G.A. for State-opposite party-1 and Mrs Aarushi Khare, the learned counsel representing opposite party-4, High Court Legal Services Committee, High Court Allahabad.

(3.) Perused the record.