ATUL KUMAR SINGH Vs. STATE OF U.P.

JUDGEMENT

(1.) Heard Sri Awadhesh Kumar Pandey, holding brief of Sri Anil Kumar Pandey, learned counsel for the petitioner, Ms. Nushrat Jahan, learned A.G.A. for the State and Sri Surya Prakash Singh as well as Sri Bipin Kumar Tiwari, who have filed Vakalatnama on behalf of Ankit Verma and Ranvijay Singh Patel, opposite parties no.2 and 3 respectively. Said Vakalatnamas are taken on record.

(2.) In view of the proposed order, notices to private opposite parties are dispensed with.

(3.) By means of this petition filed under Sec. 482 Cr.P.C., the petitioner has prayed the following reliefs:-