LAWS(ALL)-2024-12-22

HAPPY SINGH Vs. STATE OF U.P.

Decided On December 16, 2024
Happy Singh Appellant
V/S
STATE OF U.P. Respondents

JUDGEMENT

(1.) List revised.

(2.) Heard Sri Amit Kumar Srivastava, learned counsel for the appellant, Sri Gyan Prakash, learned Senior Advocate/Deputy Solicitor General of India, assisted by Sri Sanjay Kumar Yadav, learned counsel for the C.B.I./opposite party no. 3 and Sri Shivakant Singh, learned counsel for the opposite party no. 2 and perused the material on record.

(3.) Counter affidavit has been filed by learned counsel for the C.B.I.,which is on the record.