DEVENDRA KUMAR Vs. BOARD OF REVENUE

JUDGEMENT

(1.) Heard Sri D.K. Singh, learned Senior Advocate assisted by Sri M.N. Singh, learned counsel for petitioners and Sri N.C. Rajvanshi, Senior Advocate assisted by Sri Vishesh Rajvanshi, learned counsel for respondents.

(2.) This Court has passed following orders on 30/1/2009 and 30/10/2014 :

(3.) There is a judgment passed by Division Bench of this Court in Ram Briksha and another v. Dy. Director of Consolidation 2017 SCC OnLine All 4417. which is placed on record that said reference is being decided in following manner :