LAWS(ALL)-2024-5-248

OM PRAKASH Vs. STATE OF U. P.

Decided On May 24, 2024
OM PRAKASH Appellant
V/S
STATE OF U. P. Respondents

JUDGEMENT

(1.) Intervenor Application dtd. 16/4/2024 filed on behalf of Bharat Bhusan is taken on record.