(1.) Heard learned counsel for petitioner and Sri P.K. Shahi, learned Additional Chief Standing Counsel for State-respondents.
(2.) Present petition has been seeking following relief:
(3.) Case was heard on 24/9/2024 and Court has passed following order:
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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