NIKITA Vs. STATE OF UP

Referred Judgements :-

RAVULU SABBA RAO VS. COMMR OF INCOME TAX MADRAS [REFERRED TO]
GOVINDLAL CHHAGANLAL PATEL VS. AGRICULTURAL PRODUCE MARKET COMMITTEE GODHRA [REFERRED TO]
SOM PRAKASH REKHI VS. UNION OF INDIA [REFERRED TO]
STATE BANK OF TRAVANCORE VS. MOHAMMAD MOHAMMAD KHAN [REFERRED TO]
K P VARGHESE VS. INCOME TAX OFFICER ERNAKULAM [REFERRED TO]
BABAJI KONDAJI GARAD BABASAHEB RAJARAMJI DAMPURIKAR VS. NASIK MERCHANTS CO OPERATIVE BANK LTD [REFERRED TO]
RESERVE BANK OF INDIA UNION OF INDIA PEERLESS GENERAL FINANCE AND INVEST MENT CO LIMITED STATE OF WEST BENGAL VS. MENT COMPANY LIMITED:PEERLESS GENERAL FINANCE AND INVEST MENT COMPANY LIMITED:RESERVE BANK OF INDIA:PEERLESS GENERAL FINANCE AND INVEST MENF COMPANY LIMITED [REFERRED TO]
UTKAL CONTRACTORS AND JOINERY PRIVATE LIMITED ORISSA MINOR OILS VS. STATE OF ORISSA [REFERRED TO]
UNION OF INDIA VS. FILIP TIAGO DE GAMA OF VEDEM VASCO DE GAMA [REFERRED TO]
N K JAIN VS. C K SHAH [REFERRED TO]
S GOPAL REDDY VS. STATE OF ANDHRA PRADESH [REFERRED TO]
ANWAR HASAN KHAN VS. MOHAMMAD SHAFI [REFERRED TO]
PRAKASH KUMAR VS. STATE OF GUJARAT [REFERRED TO]
MS. EERA THROUGH DR. MANJULA KRIPPENDORF VS. STATE (GOVT. OF NCT OF DELHI) [REFERRED TO]