KULDEEP NISHAD Vs. STATE OF U.P.

JUDGEMENT

(1.) Learned AGA has filed counter affidavit today.

(2.) Supplementary affidavit and rejoinder affidavit has also been filed on behalf of applicant today. Let the same be taken on record.

(3.) Heard Mr. Gaurav Kakkar, learned counsel for the applicant and learned Additional Government Advocate for the State.