ANIL KUMAR MISHRA Vs. STATE OF U. P.

JUDGEMENT

(1.) List has been revised.

(2.) Heard Sri Prabhakar Awasthi and Sri Niraj Kumar Dwivedi, learned counsels for the applicant and Sri I.K. Chaturvedi, learned Advocate assisted by Sri Rajat Sharma, learned counsel for the informant as well as Sri R.P. Patel, learned A.G.A. for the State and also perused the record.

(3.) Applicant seeks bail in F.I.R./Case Crime No. 55 of 2023, under Ss. 420, 409, 467, 468, 471 IPC, Police Station Sujanganj, District Jaunpur, during the pendency of trial.