RAM RATAN SUMAN Vs. STATE OF U. P.

JUDGEMENT

(1.) Heard Sri P.K.Mishra, learned counsel for the petitioner and Sri B.P.Singh learned counsel for the respondents.

(2.) The petitioner who is working with respondent Corporation and currently posted as Accounts Officer in the office of Regional Chief Accounts Officer, Ghaziabad, has been placed under suspension vide order dtd. 8/7/2024 passed by Managing Director in contemplation of enquiry.

(3.) Two fold arguments has been advanced by Mr. Mishra, learned counsel for the petitioner: