MOHAMMED FAIZAN Vs. STATE OF U.P.

Referred Judgements :-

LANCASTER MOTOR COMPANY (LONDON) LTD. V. BREMITH LTD [REFERRED TO]
B.N.NAGARAJAN AND ORS VS. STATE OF KARNATAKA [REFERRED TO]
KERELA STATE ELECTRICITY BOARD VS. THOMAS JOSEPH [REFERRED TO]
THE SHAMA RAO V. STATE OF PONDICHERRY [REFERRED TO]
GANGA SUGAR CORPORATION LTD VS. STATE OF UTTAR PRADESH [REFERRED TO]
AMBIKA PRASAD MISHRA VS. STATE OF UTTAR PRADESH [REFERRED TO]
HOECHST PHARMACEUTICALS LIMITED JUMNA FLOUR AND OIL MILLS PHARMA ASSOCIATES VS. STATE OF BIHAR [REFERRED TO]
MUNICIPAL CORPORATION OF DELHI VS. GURNAM KAUR [REFERRED TO]
SITARAM SUGAR COMPANY LIMITED U P STATE SUGAR CORPORATION LIMITED VS. UNION OF INDIA [REFERRED TO]
STATE OF UTTAR PRADESH VS. SYNTHETICS AND CHEMICALS LIMITED [REFERRED TO]
GURSHARAN SINGH ASHWANI SACHDEVA VS. NEW DELHI MUNICIPAL COMMITTEE:NEW DELHI MUNICIPAL COMMITTEE [REFERRED TO]
PRADIP CHANDRA PATNAIK VS. PRAMOD CHANDRA PATNAIK [REFERRED TO]
UNION OF INDIA VS. HANSOLI DEVI [REFERRED TO]
STATE OF PUNJAB VS. DEVANS MODERN BREWARIES LIMITED [REFERRED TO]
SANT LAL GUPTA VS. MODERN CO OPERATIVE GROUP HOUSING SOCIETY LTD [REFERRED TO]
RENU VS. DISTRICT & SESSIONS JUDGE, TIS HAZARI [REFERRED TO]
HYDER CONSULTING (UK) LTD. VS. GOVERNOR, STATE OF ORISSA [REFERRED TO]
ASHISH KUMAR VS. THE STATE OF UTTAR PRADESH & ORS. [REFERRED TO]