VINOD KUMAR JAIN Vs. STATE OF UTTAR PRADESH

Referred Judgements :-

RUSSEL VS. DUKE OF NORFOLK [REFERRED TO]
RIDGE VS. BALDWIN [REFERRED TO]
AJAY AGARWAL AND OTHERS VS COMMISSIONER LUCKNOW AND OTHERS [REFERRED TO]
S.R. COLD STORAGE VS. UNION OF INDIA AND OTHERS [REFERRED TO]
DHAKESHWARI COTTON MILLS LIMITED VS. COMMR OF INCOME TAX WEST BENGAL [REFERRED TO]
SURESH KOSHY GEORGE VS. UNIVERSITY OF KERALA [REFERRED TO]
A K KRAIPAK VS. UNION OF INDIA [REFERRED TO]
STATE OF KERALA VS. K T SHADULI GROCERY DEALER [REFERRED TO]
MANEKA GANDHI VS. UNION OF INDIA [REFERRED TO]
S L KAPOOR VS. JAGMOHAN [REFERRED TO]
SWADESHI COTTON MILLS NATIONAL TEXTILE CORPORATION UNION OF INDIA VS. UNION OF INDIA [REFERRED TO]
OLGA TELLIS VAYYAPVRI KUPPUSAMI VS. BOMBAY MUNICIPAL CORPORATION:STATE OF MAHARASHTRA [REFERRED TO]
C B GAUTAM VS. UNION OF INDIA [REFERRED TO]
MAHARASHTRA STATE FINANCIAL CORPORATION VS. SUVARNA BOARD MILLS [REFERRED TO]
SAHARA INDIA FIRM LUCKNOW VS. COMMISSIONER OF INCOME TAX CENTRAL [REFERRED TO]
KESAR ENTERPRISES LTD VS. STATE OF U P [REFERRED TO]
RAM KHELAWAN ALIAS BACHCHA VS. STATE OF U P [REFERRED TO]
DHARAMPAL SATYAPAL LTD VS. DEPUTY COMMISSIONER OF CENTRAL EXCISE, GAUHATI [REFERRED TO]
SETH GURMUKH SINGH AND ANOTHER VS. COMMISSIONER OF INCOME-TAX, PUNJAB [REFERRED TO]
STATE BANK OF INDIA VS. RAJESH AGARWAL [REFERRED TO]
MADHYAMAM BROADCASTING LIMITED VS. UNION OF INDIA [REFERRED TO]