KISHORE BIYANI Vs. STATE OF U.P.

Referred Judgements :-

SACHIN DHAIYA AND OTHERS VS. STATE OF U.P. [REFERRED TO]
NEEHARIKA INFRASTRUCTURE PVT. LTD. VS. STATE OF MAHARASHTRA [REFERRED TO]
JASWANTRAI MANILAL AKHANEY VS. STATE OF BOMBAY [REFERRED TO]
STATE OF GUJARAT VS. JASWANTLAL NATHALAL [REFERRED TO]
STATE OF HARYANA VS. BHAJAN LAL [REFERRED TO]
CENTRAL BUREAU OF INVESTIGATION SPE SIU X NEW DELHI VS. DUNCANS AGRO INDUSTRIES LTD [REFERRED TO]
COMMON CAUSE A REGISTERED SOCIETY VS. UNION OF INDIA [REFERRED TO]
HRIDAYA RANJAN PD VERMA VS. STATE OF BIHAR [REFERRED TO]
INDIAN OIL CORPORATION VS. NEPC INDIA LTD [REFERRED TO]
INDIAN OIL CORPORATION VS. NEPC INDIA LTD [REFERRED TO]
V P SHRIVASTAVA VS. INDIAN EXPLOSIVES LTD [REFERRED TO]
NATIONAL BANK OF OMAN VS. BARAKARA ABDUL AZIZ [REFERRED TO]
VIJAY DHANUKA ETC. VS. NAJIMA MAMTAJ ETC. [REFERRED TO]
ABHIJIT PAWAR VS. HEMANT MADHUKAR NIMBALKAR & ANR. [REFERRED TO]
BIRLA CORPORATION LIMITED VS. ADVENTZ INVESTMENTS AND HOLDINGS LIMITED [REFERRED TO]
VIJAY KUMAR GHAI VS. STATE OF WEST BENGAL [REFERRED TO]
DEEPAK GABA VS. STATE OF UTTAR PRADESH [REFERRED TO]