LAWS(ALL)-2024-1-116

HASAAN RAZA Vs. STATE OF U. P.

Decided On January 31, 2024
Hasaan Raza Appellant
V/S
STATE OF U. P. Respondents

JUDGEMENT

(1.) Heard Sri Brijesh Kumar Pandey, learned counsel for the petitioners and Ms. Divya Ojha, learned A.G.A.-I appearing for the State respondents.

(2.) Sri Rajesh Kumar Mishra, learned counsel, who has filed his Vakalatnama on behalf of the respondent No. 3, has also been heard.

(3.) Pursuant to the rule nisi issued earlier, the petitioner No. 1-corpus, has been produced in Court by the respondent No. 3. They have been accompanied by Jitendra Kumar, S.I., P.N.O. No. 152533151, Police Station Kajuriya, District Rampur.