LAWS(ALL)-2024-3-335

RATI PAL Vs. DY. DIRECTOR OF CONSOLIDATION

Decided On March 15, 2024
Rati Pal Appellant
V/S
DY. DIRECTOR OF CONSOLIDATION Respondents

JUDGEMENT

(1.) Rejoinder affidavit filed today, is taken on record.

(2.) Heard Sri Jai Shanker Shukla, learned counsel for the petitioner, Sri Hemant Kumar Pandey, learned State Counsel and Sri P.V. Chaudhary, learned counsel for the opposite party.

(3.) Earlier in the present petition, an application for recall was allowed by this Court vide order dtd. 8/3/2018, whereby the final order 7/5/1982 was recalled. The order dtd. 8/3/2018 reads as under:-