LAWS(ALL)-2024-7-47

MANOJ KUMAR MISHRA Vs. STATE OF U.P.

Decided On July 26, 2024
MANOJ KUMAR MISHRA Appellant
V/S
STATE OF U.P. Respondents

JUDGEMENT

(1.) Heard learned counsel for the petitioners, learned A.G.A. appearing for the State/opposite parties and perused the record.