(1.) Heard Sri Shivam Singh, learned counsel for the petitioner, Sri Shashi Shekhar Mishra, learned counsel for respondent Nos. 6 to 10, Sri Dilip Kumar Tiwari, learned Standing Counsel for the State-respondents and Sri Bhupendra Kumar Tripathi, learned counsel for respondent No. 5 Gaon Sabha.
(2.) The instant Public Interest Litigation has been filed for the following relief :
(3.) This Court has directed the learned Standing Counsel to obtain instructions in the matter. Accordingly, the instructions have been placed before this Court which is already on record. Private respondent Nos. 6 to 10 have also filed their counter-affidavit. Sri Bhupendra Kumar Tripathi, learned counsel for Gaon Sabha has also placed the instructions dtd. 4/2/2024 before this Court, which is taken on record.