LAWS(ALL)-2024-9-20

RAJA @ RAJA PATEL Vs. STATE OF U.P.

Decided On September 26, 2024
Raja @ Raja Patel Appellant
V/S
STATE OF U.P. Respondents

JUDGEMENT

(1.) Heard Mrs. Amrita Kashyap, the learned counsel for applicant and the learned A.G.A. for State

(2.) Perused the record.

(3.) This repeat application for bail has been filed by applicant-Raja @ Raja Patel seeking his enlargement on bail in Case Crime No. 02 of 2023 under Sec. 376 I.P.C., Police Station-Taryasujan, District-Kushinagar, during the pendency of trial i.e. Sessions Case No.13599 of 2023 (State Vs. Raja @ Raja Patel) under Sec. 376 I.P.C., Police Station-Taryasujan, District-Kushinagar now pending in the Court of Additional Sessions Judge/F.T.C. Court No.2, Kushinagar at Padrauna.