RAMESHWAR SINGH YADAV Vs. STATE OF U.P.

JUDGEMENT

(1.) Supplementary affidavit filed by the learned counsel for applicant in Court today, is taken on record.

(2.) Heard Mr. Syed Imran Ibrahim, the learned counsel for applicant and Mr. P.C. Srivastava, the learned Additional Advocate General assisted by Mr. Arvind Kumar, the learned A.G.A. for State.

(3.) Perused the record.