VISHWASH KANAUJIA Vs. RAM CHANDRA PATHAK

Referred Judgements :-

PREMLATA JOSHI V. CHIEF SECRETARY,STATE OF UTTARAKHAND AND OTHERS [REFERRED TO]
B. N. NAGARAJAN AND OTHERS V. STATE OF MYSORE AND OTHERS [REFERRED TO]
C. RANGASWAMAEAH AND OTHERS V. KARNATAKA LOKAYUKTA AND OTHERS [REFERRED TO]
STATE OF UTTAR PRADESH VS. BABU RAM UPADHYA [REFERRED TO]
JATINDER KUMAR VS. STATE OF PUNJAB [REFERRED TO]
P D AGGARWAL VS. STATE OF UTTAR PRADESH [REFERRED TO]
NAGA PEOPLES MOVEMENT OF HUMAN RIGHTS VS. UNION OF INDIA [REFERRED TO]
B S BAJWA VS. STATE OF PUNJAB [REFERRED TO]
UNION OF INDIA VS. MOHANLAL LIKUMAL PUNJABI [REFERRED TO]
UNION OF INDIA VS. S C PARASHAR [REFERRED TO]
STATE OF U P VS. RAJKUMAR SHARMA [REFERRED TO]
GOVERNMENT OF ANDHRA PRADESH VS. P LAXMI DEVI [REFERRED TO]
U P POWER CORPORATION LTD VS. AYODHYA PRASAD MISHRA [REFERRED TO]
BHARAT AMRATLAL KOTHARI VS. DOSUKHAN SAMADKHAN SINDHI [REFERRED TO]
MANOHAR LAL VS. UGRASEN [REFERRED TO]
CHAIRMAN, LIC OF INDIA VS. A. MASILAMANI [REFERRED TO]
UNION OF INDIA VS. ASHOK KUMAR AGGARWAL [REFERRED TO]
UNION PUBLIC SERVICE COMMISSION VS. M SATHIYA PRIYA AND OTHERS [REFERRED TO]
LT. CDR. M. RAMESH VS. UNION OF INDIA & ORS. [REFERRED TO]
DINESH KUMAR KASHYAP VS. SOUTH EAST CENTRAL RAILWAY [REFERRED TO]