JAGPAL SINGH YADAV Vs. STATE OF U.P.

Referred Judgements :-

AFSAR SHAHIN VERSUS BASIC SHIKSHA PARISHAD [REFERRED TO]
C. RANGASWAMAEAH AND ORS. V. KARNATAKA LOKAYUKTA [REFERRED TO]
STATE OF UTTAR PRADESH VS. BABU RAM UPADHYA [REFERRED TO]
B N NAGARAJAN LINGAPPA VEERAPPA SHINDAL VS. STATE OF MYSORES:STATE OF MYSORES [REFERRED TO]
SANT RAM SHARMA VS. STATE OF RAJASTHAN [REFERRED TO]
UNION OF INDIA P C HADIA UNION OF INDIA VS. MAJJI JANGAMAYYA:V N SRIVASTAVA:THE UNION OF INDIA:G RAMANATHAN:A BHASHYA M [REFERRED TO]
B N NAGARAJAN VS. STATE OF KARNATAKA [REFERRED TO]
STATE OF TAMIL NADU VS. HIND STONE [REFERRED TO]
P D AGGARWAL VS. STATE OF UTTAR PRADESH [REFERRED TO]
BEOPAR SAHAYAK PRIVATE LIMITED VS. VISHWA NATH [REFERRED TO]
STATE OF MAHARASHTRA VS. JAGANNATH ACHYUT KARANDIKAR [REFERRED TO]
PALURU RAMKRISHNAIAH R D DEGAONKAR AND VS. UNION OF INDIA [REFERRED TO]
STATE OF MADHYA PRADESH VS. G S DALL AND FLOUR MILLS:MOHD ISMAIL:STATE OF MADHYA PRADESH:STATE OF MADHYA PRADESH:STATE OF MADHYA PRADESH:STATE OF MADHYA PRADESH:STATE OF MADHYA PRADESH [REFERRED TO]
COMPTROLLER AND AUDITOR GENERAL OF INDIA VS. MOHAN LAL MEHROTRA [REFERRED TO]
NAGA PEOPLES MOVEMENT OF HUMAN RIGHTS VS. UNION OF INDIA [REFERRED TO]
RAJINDER SINGH VS. STATE OF PUNJAB [REFERRED TO]
VIJAY SINGH VS. STATE OF U P [REFERRED TO]