REGENT COMPUTRONICS PVT. LTD.

ABDUL HASAN Appellant

V/S

Deputy Director Of Consolidation Amethi Respondents

Referred Judgements :-

DR. A.N. SRIVASTAVA VS. DDC [REFERRED TO]
SAMAI LAL VS. DEPUTY DIRECTOR OF CONSOLIDATION,PRATAPGARH AND OTHERS [REFERRED TO]
ASBARAN V. DEPUTY DIRECTOR OF CONSOLIDATION,GONDA [REFERRED TO]
RAMADHAR SINGH VS. DEPURTY DIRECTOR OF CONSOLIDATION [REFERRED TO]
SANJAY VS. DY DIRECTOR OF CONSOLIDATION [REFERRED TO]
HANSRAJ VS. MEWALAL [REFERRED TO]

JUDGEMENT

(1.) Heard learned counsel for the petitioner, learned counsel for the State as also Sri Shyam Bahadur, learned counsel for the private respondent No. 4.

(2.) In view of the order proposed, issuance of notice to private respondent(s) is hereby dispensed with.

(3.) Present petition has been filed for the following main relief(s):-

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ABDUL HASAN Vs. DEPUTY DIRECTOR OF CONSOLIDATION AMETHI

Referred Judgements :-

JUDGEMENT

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